Abhishek Kumar Sirohi vs D.K Thakur. D.I.G., Of Police / ...
2011 Latest Caselaw 5177 ALL

Citation : 2011 Latest Caselaw 5177 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Abhishek Kumar Sirohi vs D.K Thakur. D.I.G., Of Police / ... on 17 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 2142 of 2011
 

 
Petitioner :- Abhishek Kumar Sirohi
 
Respondent :- D.K Thakur. D.I.G., Of Police / S.S.P Of Police Lucknow U.P
 
Petitioner Counsel :- Jitendra Kushwaha
 

 
Hon'ble Shabihul Hasnain,J.

It has been informed that the judgment against the order dated 25.08.2011 has been reserved by the Division Bench in Special Appeal preferred by the opposite parties.

List this case after the judgment in special appeal.

Order Date :- 17.10.2011

RS.

Download the LatestLaws.com Mobile App