M/S Coromandal International ... vs M/S Rako Agro Chem Pvt. Ltd. Rep. By ...
2011 Latest Caselaw 5174 ALL

Citation : 2011 Latest Caselaw 5174 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

M/S Coromandal International ... vs M/S Rako Agro Chem Pvt. Ltd. Rep. By ... on 17 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 4 of 2011
 

 
Petitioner :- M/S Coromandal International Fertilizers Ltd. Through
 
Respondent :- M/S Rako Agro Chem Pvt. Ltd. Rep. By Its Managing Director
 
Petitioner Counsel :- K.N.Mishra,Abhishek Mishra,Pankaj Pathak
 
Respondent Counsel :- A.K. Pandey,Sudeep Kumar
 

 
Hon'ble Shabihul Hasnain,J.

One week's further time is granted to file objection.

List thereafter.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 17.10.2011

RS.

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