Citation : 2011 Latest Caselaw 5173 ALL
Judgement Date : 17 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 1211 of 2004 Petitioner :- Chandra Kishore Singh Respondent :- Jaya Singh Chauhan & Another. Petitioner Counsel :- H.P.Srivastava Respondent Counsel :- Brijesh Kumar Shukla Hon'ble Shabihul Hasnain,J.
Case has been called out.
Sri Vijay Shukla appears for the opposite parties.
List in the next cause list.
Order Date :- 17.10.2011
RS.
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