Vasim Ahmad vs State Of U.P. And Others
2011 Latest Caselaw 5171 ALL

Citation : 2011 Latest Caselaw 5171 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Vasim Ahmad vs State Of U.P. And Others on 17 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51266 of 2011
 

 
Petitioner :- Vasim Ahmad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Jitendra Kumar Shishodia
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

As ordered by order dated 13.09.2011, three weeks further time is allowed to learned standing counsel for complying with the said order.

List after three weeks.

Order Date :- 17.10.2011

SRY

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