Chairman, Nagar Panchayat, ... vs State Of U.P. And Others
2011 Latest Caselaw 5170 ALL

Citation : 2011 Latest Caselaw 5170 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Chairman, Nagar Panchayat, ... vs State Of U.P. And Others on 17 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 17283 of 2011
 

 
Petitioner :- Chairman, Nagar Panchayat, Shankergarh, Allahabad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Saif Ali
 
Respondent Counsel :- C. S. C.,K.K. Rai,R.K. Yadav
 

 
Hon'ble Dilip Gupta,J.

List this petition in the week commencing 5th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 17.10.2011

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