Naqui Imam And Others vs High Court Judicature At ...
2011 Latest Caselaw 5167 ALL

Citation : 2011 Latest Caselaw 5167 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Naqui Imam And Others vs High Court Judicature At ... on 17 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59755 of 2011
 

 
Petitioner :- Naqui Imam And Others
 
Respondent :- High Court Judicature At Allahabad Through Its R.G.And Anr.
 
Petitioner Counsel :- Mahendra Prasad Tripathi
 
Respondent Counsel :- Amit Sthalekar
 

 
Hon'ble Rajes Kumar,J.

Connect it with Civil Misc. Writ Petition No. 44764 of 2011. Meanwhile, the parties may exchange their affidavits.

Order Date :- 17.10.2011

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