Jalauddin Khan vs Kalamuddin & Ors.
2011 Latest Caselaw 5161 ALL

Citation : 2011 Latest Caselaw 5161 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Jalauddin Khan vs Kalamuddin & Ors. on 17 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1478 of 2010
 

 
Petitioner :- Jalauddin Khan
 
Respondent :- Kalamuddin & Ors.
 
Petitioner Counsel :- Anil K. Tripathi
 
Respondent Counsel :- Q M Haque
 

 
Hon'ble Shabihul Hasnain,J.

It has been informed that Sri Mohd. Aslam Khan, counsel for the opposite party is on sanctioned leave.

List immediately after expiry of the sanctioned leave.

Order Date :- 17.10.2011

RS.

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