Madan Lal Gupta ( U/A-227 ) vs Civil Judge, Senior Division, ...
2011 Latest Caselaw 5156 ALL

Citation : 2011 Latest Caselaw 5156 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Madan Lal Gupta ( U/A-227 ) vs Civil Judge, Senior Division, ... on 17 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. SINGLE No. - 5444 of 2011
 

 
Petitioner :- Madan Lal Gupta ( U/A-227 )
 
Respondent :- Civil Judge, Senior Division, Sitapur & Others
 
Petitioner Counsel :- Hari Om Singh
 
Respondent Counsel :- Manish Kumar,Sandeep Srivastava
 

 
Hon'ble Shabihul Hasnain,J.

Issue notice to the opposite parties, returnable at an early date.

List thereafter.

In addition to the regular service, Dasti summons may also be issued to the petitioner's counsel to serve upon the opposite parties.

Order Date :- 17.10.2011

RS.

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