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Kapoor Chand vs State Of U.P. & Another
2011 Latest Caselaw 5126 ALL

Citation : 2011 Latest Caselaw 5126 ALL
Judgement Date : 14 October, 2011

Allahabad High Court
Kapoor Chand vs State Of U.P. & Another on 14 October, 2011
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 48782 of 2009
 

 
Petitioner :- Kapoor Chand
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- H.N. Shukla,R.R. Shukla
 
Respondent Counsel :- C.S.C.,A.K. Srivastava
 
Hon'ble Sudhir Agarwal, J.

Passed over on account of illness of Sri R.R. Shukla, learned counsel for petitioner.

List in the next cause list.

Dt. 14.10.2011

PS-48782/09

 

 

 
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