Citation : 2011 Latest Caselaw 5084 ALL
Judgement Date : 13 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 393 of 2008 Petitioner :- The Commissioner, Commercial Tax, U.P. Lucknow Respondent :- S/S Lachhi Ram Hari Ram, Galla Vyapari, Chirgaon Jhansi Petitioner Counsel :- S.C. Hon'ble Arun Tandon,J.
On record is a Vakalatnama filed by Sri Alok Kumar, Advocate on behalf of S/s Lachhi Ram Hari Ram.
Let matter be listed in the next cause list with the name of Sri Alok Kumar as counsel for the respondent.
Order Date :- 13.10.2011
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