Citation : 2011 Latest Caselaw 5082 ALL
Judgement Date : 13 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 42518 of 2007 Petitioner :- Jagpal Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- K.D. Tiwari Respondent Counsel :- C.S.C Hon'ble Sunil Hali,J.
As prayed by learned counsel for the petitioner, put up to this case on Tuesday i.e. 18.10.2011.
Order Date :- 13.10.2011
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