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Sanjay Kumar Srivastava vs Examination Controller, Veer ...
2011 Latest Caselaw 5077 ALL

Citation : 2011 Latest Caselaw 5077 ALL
Judgement Date : 12 October, 2011

Allahabad High Court
Sanjay Kumar Srivastava vs Examination Controller, Veer ... on 12 October, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 47682 of 2011
 

 
Petitioner :- Sanjay Kumar Srivastava
 
Respondent :- Examination Controller, Veer Bahadur Singh Purv.Univ.& Anr.
 
Petitioner Counsel :- Santosh Kumar,Satish Kumar
 
Respondent Counsel :- Anil Tiwari,S.C.
 

 
Hon'ble V.K. Shukla,J.

One month and no more time is accorded to Sri Anil Tiwari, Advocate for ensuring that entire proceedings are finalized and outcome of the same is apprised to the Court.

On the matter being taken up, learned counsel for the University has produced copy of letter dated 30.09.2011 written by the Controller of Examination of the University to the Principal, P.G. College, Ghazipur, wherein certain queries have been made from the Principal of the College, and coupled with the copy of Mark-sheet of M.Sc. Part I of the year 2007 dated 27.09.2011 has also been produced. Let the entire facts be brought on record.

List on 16.11.2011.

Order Date :- 12.10.2011

SRY

 

 

 
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