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M/S D.K. Brothers And Another vs Union Of India And Others
2011 Latest Caselaw 5075 ALL

Citation : 2011 Latest Caselaw 5075 ALL
Judgement Date : 12 October, 2011

Allahabad High Court
M/S D.K. Brothers And Another vs Union Of India And Others on 12 October, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 822 of 2011
 

 
Petitioner :- M/S D.K. Brothers And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Sandeep Singh,Piyush Sinha,Umesh Narain Sharma
 
Respondent Counsel :- A.S.G.I.,R.B.Singhal.,S.C.,S.K. Shukla,V.Singh.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Supplementary counter affidavit  has been filed by respondent.

Passed over on the request of Sri U.N. Sharma, learned counsel appearing for the appellant.

Put up on Monday dated 17.10.2011.

Order Date :- 12.10.2011

nethra

 

 

 
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