Radhey Shyam & Another vs State Of U.P. & Others
2011 Latest Caselaw 5071 ALL

Citation : 2011 Latest Caselaw 5071 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Radhey Shyam & Another vs State Of U.P. & Others on 12 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 34384 of 2006
 

 
Petitioner :- Radhey Shyam & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Sharma
 
Respondent Counsel :- C.S.C.,V.K. Singh
 

 
Hon'ble Sunil Hali,J.

The case is adjourned on account of illness slip of R.S. Ram, Advocate.

List again.

Order Date :- 12.10.2011

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