Brhama Swaroop Gangwar vs State Of U.P. And Others
2011 Latest Caselaw 5069 ALL

Citation : 2011 Latest Caselaw 5069 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Brhama Swaroop Gangwar vs State Of U.P. And Others on 12 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 57676 of 2011
 

 
Petitioner :- Brhama Swaroop Gangwar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B.K.Pandey
 
Respondent Counsel :- C.S.C.,Nafees Ahmad
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appears for respondent Nos. 1, 2 and 3. Sri Nafees Ahamd appears for respondent No. 4.

The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this petition for admission/hearing in the week commencing 28th November, 2011.

Order Date :- 12.10.2011

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