Ram Bachan Ram vs State Of U.P. And Others
2011 Latest Caselaw 5063 ALL

Citation : 2011 Latest Caselaw 5063 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Ram Bachan Ram vs State Of U.P. And Others on 12 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 36791 of 2006
 

 
Petitioner :- Ram Bachan Ram
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prem Prakash,Dr. Om Prakash
 
Respondent Counsel :- C.S.C.,Avanish Kr. Srivastava,Sanjay Kr. Srivastava
 

 
Hon'ble Sunil Hali,J.

The case is adjourned on the request of learned counsel for the respondent No.5.

List in the first week of November, 2011.

Order Date :- 12.10.2011

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