Kumari Shilpi (Minor) vs State Of U.P. And Others
2011 Latest Caselaw 5061 ALL

Citation : 2011 Latest Caselaw 5061 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Kumari Shilpi (Minor) vs State Of U.P. And Others on 12 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 44998 of 2011
 

 
Petitioner :- Kumari Shilpi (Minor)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vinay Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, it has been informed that in the matter pertaining to petitioner meeting of the Examination Committee has been fixed on 21.10.2011. In view of this the matter is adjourned for the day and it is directed to be listed after Diwali vacations.

Order Date :- 12.10.2011

SRY

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