Vijay Singh vs State Of U.P. And Others
2011 Latest Caselaw 5059 ALL

Citation : 2011 Latest Caselaw 5059 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Vijay Singh vs State Of U.P. And Others on 12 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 56333 of 2011
 

 
Petitioner :- Vijay Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anand Kumar Sinha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 298871 OF 2011.

Learned counsel for the petitioner states that, in fact, an application for compassionate appointment has been rejected by the respondent and inadvertently a direction has been issued for deciding the application.

In view of the above, the order dated 27.9.2011 is recalled. The application is allowed.

Order Date :- 12.10.2011

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