Jaswant Singh vs State Of U.P.And Others
2011 Latest Caselaw 5056 ALL

Citation : 2011 Latest Caselaw 5056 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Jaswant Singh vs State Of U.P.And Others on 12 October, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 30675 of 2011
 

 
Petitioner :- Jaswant Singh
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Ramesh Chandra Gupta-Ii,Rameshwar Nath
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicant is permitted to withdraw this application U/s 482 Cr.P.C. with liberty to file a Criminal Misc. Writ Petition for the relief claimed in this application.

Order Date :- 12.10.2011

Bhaskar

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