Smt. Reshma Devi vs State Of U.P. And Others
2011 Latest Caselaw 5050 ALL

Citation : 2011 Latest Caselaw 5050 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Smt. Reshma Devi vs State Of U.P. And Others on 12 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 56336 of 2011
 

 
Petitioner :- Smt. Reshma Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Akhileshwar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 302471 OF 2011.

In paragraph-2 of the order dated 27.9.2011, in place of Aaganwadi Karyakatri, Mini Aaganwadi Karyakatri be read.

The application is allowed.

The petitioner is permitted to make necessary correction in the writ petition.

Order Date :- 12.10.2011

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