Rakesh Kumar Jaiswal And Others vs State Of U.P. And Others
2011 Latest Caselaw 5043 ALL

Citation : 2011 Latest Caselaw 5043 ALL
Judgement Date : 11 October, 2011

Allahabad High Court

Rakesh Kumar Jaiswal And Others vs State Of U.P. And Others on 11 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 58217 of 2011
 

 
Petitioner :- Rakesh Kumar Jaiswal And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.L. Srivastava,Somil Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioners are working as Lino Operator/Task Compositor/Mono Operator. They are claiming promotion on the post of Foreman in the pay-scale of Rs.5000-8000/- under the U.P. Printing and Stationary Technical Services Rules, 1995.

Learned Standing Counsel is directed to file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 21.11.2011 along with the record of Writ Petition No. 35944 of 2009.

Order Date :- 11.10.2011

Download the LatestLaws.com Mobile App