Citation : 2011 Latest Caselaw 5038 ALL
Judgement Date : 11 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 30903 of 2008 Petitioner :- Har Narayan Choubey Respondent :- Additional District Judge-Xiii And Others Petitioner Counsel :- Vishwa Ratan Dwivedi Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 12.10.2011.
Order Date :- 11.10.2011
NS
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