Shriprakash Shrivastava vs State Of U.P. And Others
2011 Latest Caselaw 5036 ALL

Citation : 2011 Latest Caselaw 5036 ALL
Judgement Date : 11 October, 2011

Allahabad High Court

Shriprakash Shrivastava vs State Of U.P. And Others on 11 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52710 of 2010
 

 
Petitioner :- Shriprakash Shrivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prabha Shanker Pandey,Ashok Kumar Verma
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Dilip Gupta,J.

It is stated by learned counsel for the petitioner that the respondents have still not filed any counter affidavit.

The respondents may file the counter affidavit in three further weeks.

List this petition for admission/hearing in the week commencing 7th November, 2011.

Learned counsel for the petitioner shall inform learned counsel appearing for the respondents about the order passed today in writing.

Order Date :- 11.10.2011

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