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Shiv Nath & Others vs Ram Kishan & Others
2011 Latest Caselaw 5025 ALL

Citation : 2011 Latest Caselaw 5025 ALL
Judgement Date : 10 October, 2011

Allahabad High Court
Shiv Nath & Others vs Ram Kishan & Others on 10 October, 2011
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 174 of 2000
 

 
Petitioner :- Shiv Nath & Others
 
Respondent :- Ram Kishan & Others
 
Petitioner Counsel :- M.D.Singh
 
Respondent Counsel :- Prakash Gupta,Dinesh Tiwari
 

 
Hon'ble Sibghat Ullah Khan,J.

Learned brief holder of learned counsel for the appellant states that he has got no instruction. Substitution application to bring on record  legal representatives of appellant no.5 and respondent no.2 has also not been filed.

Accordingly, appeal is dismissed for want of prosecution.

Order Date :- 10.10.2011

vks

 

 

 
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