Banshi Dhar Mishra vs State Of U.P. And Others
2011 Latest Caselaw 5024 ALL

Citation : 2011 Latest Caselaw 5024 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Banshi Dhar Mishra vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 2328 of 2011
 

 
Petitioner :- Banshi Dhar Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Virendra Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

Four weeks and no more is allowed to file rejoinder affidavit. List thereafter. Till then, interim order shall continue.

Order Date :- 10.10.2011

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