Gullu Singh vs State Of U.P. And Others
2011 Latest Caselaw 5022 ALL

Citation : 2011 Latest Caselaw 5022 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Gullu Singh vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 48688 of 2011
 

 
Petitioner :- Gullu Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.D.Tiwari,M.D.Singh 'Shekhar'
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four week further time to file counter affidavit. List in the week commencing 21.11.2011. Till then interim order shall continue.

Order Date :- 10.10.2011

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