Seema Shukla And Others vs State Of U.P. And Others
2011 Latest Caselaw 5020 ALL

Citation : 2011 Latest Caselaw 5020 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Seema Shukla And Others vs State Of U.P. And Others on 10 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 57230 of 2011
 

 
Petitioner :- Seema Shukla And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.S.Yadav
 
Respondent Counsel :- C.S.C.,K.S. Kushwaha
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioners, place this petition as fresh on 11th October, 2011.

Order Date :- 10.10.2011

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