Smt. Sushila Devi vs State Of U.P. & Others
2011 Latest Caselaw 5019 ALL

Citation : 2011 Latest Caselaw 5019 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Smt. Sushila Devi vs State Of U.P. & Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18927 of 2011
 

 
Petitioner :- Smt. Sushila Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ajay Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Four weeks and no more is allowed to file counter affidavit. List thereafter. Interim order shall continue till then.

Order Date :- 10.10.2011

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