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Ramesh Kumar vs State Of U.P. And Others
2011 Latest Caselaw 5009 ALL

Citation : 2011 Latest Caselaw 5009 ALL
Judgement Date : 10 October, 2011

Allahabad High Court
Ramesh Kumar vs State Of U.P. And Others on 10 October, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 57324 of 2011
 

 
Petitioner :- Ramesh Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- N.L.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Connect this petition with Writ Petition No.11760 of 2011 and list on the date fixed.

Learned Standing Counsel appears for respondent Nos. 1 to 5. Issue notice to respondent No. 6 by registered post. Steps may be taken within a week.

The respondents may file the counter affidavit within a period of four weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

Order Date :- 10.10.2011

SK

 

 

 
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