Abhay Kumar Mishra And Another vs State Of U.P. And Others
2011 Latest Caselaw 5008 ALL

Citation : 2011 Latest Caselaw 5008 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Abhay Kumar Mishra And Another vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 40942 of 2011
 

 
Petitioner :- Abhay Kumar Mishra And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashutosh Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today. The same may be placed on record. On the request of learned Standing Counsel, list in the next cause list i.e. on 18.10.2011.

Order Date :- 10.10.2011

Download the LatestLaws.com Mobile App