Sri Niwas Verma vs State Of U.P. And Others
2011 Latest Caselaw 5007 ALL

Citation : 2011 Latest Caselaw 5007 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Sri Niwas Verma vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41352 of 2011
 

 
Petitioner :- Sri Niwas Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Swaran Kumar Srivastava,Anil Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Four weeks and no more is allowed to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 21.11.2011.

Order Date :- 10.10.2011

Download the LatestLaws.com Mobile App