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Dr. Anil Kumar Singh And Others vs State Of U.P. And Another
2011 Latest Caselaw 5004 ALL

Citation : 2011 Latest Caselaw 5004 ALL
Judgement Date : 10 October, 2011

Allahabad High Court
Dr. Anil Kumar Singh And Others vs State Of U.P. And Another on 10 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 47724 of 2011
 

 
Petitioner :- Dr. Anil Kumar Singh And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Shesh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Baldeep Nath, Advocate, holding brief of Sri B.P. Nath, Advocate, states that he has received instruction on behalf of respondent no. 2. He prays for and is granted four weeks time to file counter affidavit. Learned Standing Counsel may also file counter affidavit within the aforesaid period.

List in the week commencing 21.11.2011.

Order Date :- 10.10.2011

OP

 

 

 
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