Smt. Subha vs State Of U.P. And Others
2011 Latest Caselaw 5003 ALL

Citation : 2011 Latest Caselaw 5003 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Smt. Subha vs State Of U.P. And Others on 10 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 57320 of 2011
 

 
Petitioner :- Smt. Subha
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 17th October, 2011.

Order Date :- 10.10.2011

Download the LatestLaws.com Mobile App