Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ram Ratan Singh vs State Of U.P. And Others
2011 Latest Caselaw 5001 ALL

Citation : 2011 Latest Caselaw 5001 ALL
Judgement Date : 10 October, 2011

Allahabad High Court
Ram Ratan Singh vs State Of U.P. And Others on 10 October, 2011
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 56893 of 2011
 

 
Petitioner :- Ram Ratan Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Let the District Development Officer, Jhansi file his personal affidavit categorically stating that when there are allegations of embezzlement of Govt. money by payment to un-eligible persons, why an FIR has not been lodged in the matter.

Put up on 20.10.2011.

Order Date :- 10.10.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter