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Akhilesh Kumar Verma vs State Of U.P. And Others
2011 Latest Caselaw 4998 ALL

Citation : 2011 Latest Caselaw 4998 ALL
Judgement Date : 10 October, 2011

Allahabad High Court
Akhilesh Kumar Verma vs State Of U.P. And Others on 10 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18629 of 2011
 

 
Petitioner :- Akhilesh Kumar Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sudama Ji Shandilya,Sudhir Shandilya
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today. The same may be placed on record. List along with Writ Petition No. 18627 of 2011. Till the next date of listing, interim order shall continue.

Order Date :- 10.10.2011

OP

 

 

 
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