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Sri Ram Chandra And Others vs State Of U.P. And Others
2011 Latest Caselaw 4997 ALL

Citation : 2011 Latest Caselaw 4997 ALL
Judgement Date : 10 October, 2011

Allahabad High Court
Sri Ram Chandra And Others vs State Of U.P. And Others on 10 October, 2011
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 56843 of 2011
 

 
Petitioner :- Sri Ram Chandra And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajeev Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Learned standing counsel prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 10.10.2011

NS

 

 

 
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