Shiv Pratap vs State Of U.P. And Others
2011 Latest Caselaw 4995 ALL

Citation : 2011 Latest Caselaw 4995 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Shiv Pratap vs State Of U.P. And Others on 10 October, 2011

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 56892 of 2011
 

 
Petitioner :- Shiv Pratap
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Let the District Development Officer, Jhansi file his personal affidavit categorically stating that when there are allegations of embezzlement of Govt. money by payment to un-eligible persons, why an FIR has not been lodged in the matter.

Put up on 20.10.2011.

Order Date :- 10.10.2011

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