Vijai Narain Yadav vs State Of U.P. And Others
2011 Latest Caselaw 4994 ALL

Citation : 2011 Latest Caselaw 4994 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Vijai Narain Yadav vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 29405 of 2010
 

 
Petitioner :- Vijai Narain Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A. P. Tewari,Dhirendra Singh,Shri Ashok Khare,Sufia Saba
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit to the supplementary affidavit.

List thereafter.

Order Date :- 10.10.2011

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