Citation : 2011 Latest Caselaw 4993 ALL
Judgement Date : 10 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 45295 of 2011 Petitioner :- Jugul Kishore And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- R.N.Yadav Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. List in the week commencing 14.11.2011.
Order Date :- 10.10.2011
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!