Hirdai Narain vs State Of U.P. And Others
2011 Latest Caselaw 4991 ALL

Citation : 2011 Latest Caselaw 4991 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Hirdai Narain vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41354 of 2011
 

 
Petitioner :- Hirdai Narain
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Swaran Kumar Srivastava,Anil Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Four weeks and no more is allowed to file counter affidavit. List in the week commencing 21.11.2011.

Order Date :- 10.10.2011

Download the LatestLaws.com Mobile App