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Mohd. Fasiuddin And Others vs State Of U.P. And Others
2011 Latest Caselaw 6252 ALL

Citation : 2011 Latest Caselaw 6252 ALL
Judgement Date : 30 November, 2011

Allahabad High Court
Mohd. Fasiuddin And Others vs State Of U.P. And Others on 30 November, 2011
Bench: Sunil Ambwani, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 28970 of 2010
 

 
Petitioner :- Mohd. Fasiuddin And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Bhushan,Shailesh Srivastava
 
Respondent Counsel :- C. S. C.,A. K. Mehrotra,A.K. Mishra,Sandeep Kumar Srivastava
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

A mention has been made that Shri Shashi Nandan is out of Station. Put up tomorrow in the additional cause list.

Order Date :- 30.11.2011

RKP

 

 

 
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