Dr. Virendra Singh vs State Of U.P. And Others
2011 Latest Caselaw 6251 ALL

Citation : 2011 Latest Caselaw 6251 ALL
Judgement Date : 30 November, 2011

Allahabad High Court

Dr. Virendra Singh vs State Of U.P. And Others on 30 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 67736 of 2011
 

 
Petitioner :- Dr. Virendra Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Irshad Husain,Sanjeev Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Put up again on 13.12.2011 in the additional cause list to enable learned Standing Counsel to complete the instructions.

Order Date :- 30.11.2011

RKP

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