Ajeet Kumar Singh vs State Of U.P. And Others
2011 Latest Caselaw 6249 ALL

Citation : 2011 Latest Caselaw 6249 ALL
Judgement Date : 30 November, 2011

Allahabad High Court

Ajeet Kumar Singh vs State Of U.P. And Others on 30 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 67760 of 2011
 

 
Petitioner :- Ajeet Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Saroj Yadav,Pushpendra Singh
 
Respondent Counsel :- C.S.C.,Gautam Baghel
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

The petitioner prays for a short adjournment to enable him to challenge the Uttar Pradesh Public Service Commission (Procedure and Conduct of Business) Rules, 2011.

Put up day after tomorrow in the additional cause list.

Order Date :- 30.11.2011

RKP

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