Union Of India And Others vs Khacheru Singh And Another
2011 Latest Caselaw 6207 ALL

Citation : 2011 Latest Caselaw 6207 ALL
Judgement Date : 28 November, 2011

Allahabad High Court

Union Of India And Others vs Khacheru Singh And Another on 28 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 66756 of 2011
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Khacheru Singh And Another
 
Petitioner Counsel :- R.B. Singhal,Praveen Shukla
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

A request has been made to pass over the case.

List in ordinary course.

Order Date :- 28.11.2011

RKP

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