Citation : 2011 Latest Caselaw 6175 ALL
Judgement Date : 25 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 22039 of 2011 Petitioner :- Sunil Kumar Agarwal Respondent :- State Of U.P. & Others Petitioner Counsel :- Manish Tiwary,Manish Tiwary Respondent Counsel :- Govt. Advocate,Vinay Saran Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Put up on 01.12.2011, as fresh.
Order Date :- 25.11.2011
Shahnaz
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