Rakesh Vaish vs State Of U.P. And Anr.
2011 Latest Caselaw 6167 ALL

Citation : 2011 Latest Caselaw 6167 ALL
Judgement Date : 25 November, 2011

Allahabad High Court

Rakesh Vaish vs State Of U.P. And Anr. on 25 November, 2011

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17600 of 2010
 
Petitioner :- Rakesh Vaish
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Sunil Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

As prayed, list again in the cause list.

Order Date :- 25.11.2011

Shahnaz

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