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Shailendra Prakash vs State Of U.P. & Others
2011 Latest Caselaw 6151 ALL

Citation : 2011 Latest Caselaw 6151 ALL
Judgement Date : 24 November, 2011

Allahabad High Court
Shailendra Prakash vs State Of U.P. & Others on 24 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65945 of 2011
 

 
Petitioner :- Shailendra Prakash
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Dileep Chandra Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that the instruction has not been received.

On his request, put up on 29.11.2011 as fresh.

Order Date :- 24.11.2011

OP

 

 

 
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