Citation : 2011 Latest Caselaw 6150 ALL
Judgement Date : 24 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 20976 of 1997 Petitioner :- State Of U.P. Through The Divisional Forest Officer, Agra Respondent :- Fateh Singh & Others Petitioner Counsel :- S.K. Srivastava,S.C. Respondent Counsel :- C.S.C.,Shyam Narain,Sudhanshu Narain Hon'ble Sunil Hali,J.
Office is directed to disconnect writ petition No. 20999 of 2001 from this writ petition.
List this case in the next cause list.
Order Date :- 24.11.2011
NS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!