Citation : 2011 Latest Caselaw 6135 ALL
Judgement Date : 24 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 40918 of 1997 Petitioner :- Swadeshi Cotton Mills Respondent :- Tahsildar, & Others Petitioner Counsel :- Devendra Pratap Respondent Counsel :- S.C.,B.N.Singh Hon'ble Sunil Hali,J.
As prayed, list again.
Order Date :- 24.11.2011
NS
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