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Ganga Prasad Tiwari vs State Of U.P. And Others
2011 Latest Caselaw 6134 ALL

Citation : 2011 Latest Caselaw 6134 ALL
Judgement Date : 24 November, 2011

Allahabad High Court
Ganga Prasad Tiwari vs State Of U.P. And Others on 24 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 61853 of 2011
 

 
Petitioner :- Ganga Prasad Tiwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- L.P. Singh,K.D. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, put up tomorrow i.e. 25.11.2011 at 10 A.M.

Order Date :- 24.11.2011

NS

 

 

 
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